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State of Madhya Pradesh - Section

Section 1 in The M.P. Hospital Supplies Rules, 1972

1.

(a)These rules may be called the Madhya Pradesh Hospital Supplies Rules, 1972.
(b)These rules shall come into force on the date of their publication in the "Madhya Pradesh Gazette".
(c)These rules shall be in force in the whole of Madhya Pradesh.