Himachal Pradesh High Court
Sh. Ajeet Kumar Sharma vs Ms. Nisha Singh Ias on 24 September, 2021
Author: Satyen Vaidya
Bench: Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 24TH DAY OF AUGUST 2021
BEFORE
HON'BLE MR. JUSTICE SATYEN VAIDYA
.
CIVIL ORIGINAL PETITION CONTEMPT NO.212 OF 2021
Between:-
1. SH. AJEET KUMAR SHARMA,
S/o SH. AMAR NATH SHARMA,
VILALGE & P.O. DUGHLI, TEHSIL
BHORANJ, HAMIRPUR, PRESENTLY
WORKING AS DRIVER WITH DIVISIONAL
FOREST OFFICER, WILD LIFE DIVISION
HAMIRPUR, MSC SASTAR,
HAMIRPUR, H.P.
2. DINEH KUMAR SON OF LATE SHRI DAULAT RAM
VILLAGE & P.O. PATTI, TEHSIL PALAMPUR,
DISTRICT KANGRA, PRESENTLY
WORKING AS DRIVER WITH RANGE
GOPALPUR, MSC WILD LIFE DIVISION
HAMIRPUR, H.P.
3. DINEH KUMAR
SON OF SHRI BHAGI RATH SHARMA,
VILLAGE JHALERA, P.O. RAISARI,
TEHSIL & DISTRICT UNA, H.P.
PRESENTLY WORKING AS DRIVER
MSC BOUL, WILD LIFE DIVISION,
HAMIRPUR, H.P.
4. DAULAT RAM
SON OF SHRI DILU RAM,
VILLAGE & P.O. GALEHA,
TEHSIL KOTHKHAI,
DISTRICT SHIMLA, H.P.
PRESENTLY WORKING AS DRIVER
IN DIVISIONAL FOREST OFFICER,
WILD LIFE DIVISION SHIMLA, H.P.
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......PETITIONERS
(BY SH. P.D. PANDA, ADVOCATE)
AND
.
1. MS. NISHA SINGH IAS, ADDL.
CHIEF SECRETARY (FORESTS)
TO THE GOVT. OF HIMACHAL
PRADESH SHIMLA 171 004 .
2. MS. SAVITA SHARMA,
IFS, PRINCIPAL CHIEF
CONSERVATOR OF FORESTS
(HoFF) DEPARTMENT, TALLAND
SHIMLA 171 002
3. SHRI ANIL SHARMA,
IFS, CHIEF EXECUTIVE OFFICER,
H.P. ZOOS AND CONSERVATION
BREEDING SOCIETY-CUM ADDL.
PRINCIPAL CHIEF CONSERVATOR
OF FORESTS, WILD LIFE SHIMLA,
H.P. SHIMLA 171 001.
4. SHRI RAHUL M. RAHANE,
IFS, DIVISIONAL FOREST
OFFICER, WILD LIFE DIVISION,
HAMIRPUR, H.P.
5. SHRI MRITUNJAY MADHAV,
IFS, DIVISIONAL FOREST
OFFICER, UNA FORESTS DIVISION,
UNA, H.P.
6. SHRI KRISHAN KUMAR,
IFS EXECUTIVE OFFICER,
H.P. ZOO AND CONSERVATION
BEEDING SOCIETY-CUM, DIVISIONAL
FOREST OFFICER, ZOO AND RESCUE
DIVISION SHIMLA H.P.
.....RESPONDENTS
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(BY SH. RAJINDER DOGRA, SENIOR ADDITIONAL
ADVOCATE GENERALS NO.1, 2 4 AND 5.)
(BY SH. HAMENDER CHANDEL, ADVOCATE, FOR
RESPONDETNS NO.3 AND 6)
.
This petition coming on for orders this day,
Hon'ble Mr. SATYEN VAIDYA delivered the following:
ORDER
Compliance report has been filed for perusal of the Court and the latest instructions placed on record, specified that no case for contempt survives. Accordingly, the instant petition is disposed of, so also, pending applications, if any.
(Satyen Vaidya) Judge 24th September, 2021 (tarun) ::: Downloaded on - 31/01/2022 23:07:36 :::CIS