Jammu & Kashmir High Court
Ravinder Kumar vs Shaleen Kabra & Anr on 19 April, 2021
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
275
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
(Through video conference)
CCP(S) No. 545/2019
Ravinder Kumar .... Petitioner/Appellant(s)
Through:- None
V/s
Shaleen Kabra & anr .....Respondent(s)
Through:- Mr. Raman Sharma, AAG
CORAM : HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
19.04.2021 Compliance report is stated to have been filed by the respondents, which is not on record. Registry to do the needful.
List again on 12.05.2021.
(Dhiraj Singh Thakur) Judge JAMMU 19.04.2021 NARESH MUNEESH SHARMA 2021.04.22 14:14 I attest to the accuracy and integrity of this document