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Jammu & Kashmir High Court

Ravinder Kumar vs Shaleen Kabra & Anr on 19 April, 2021

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                                             275




                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
                                               (Through video conference)

                                                                             CCP(S) No. 545/2019


                  Ravinder Kumar                                     .... Petitioner/Appellant(s)

                                                       Through:-    None

                                                 V/s

                  Shaleen Kabra & anr                                           .....Respondent(s)

                                                       Through:-    Mr. Raman Sharma, AAG

                  CORAM :           HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                        ORDER

19.04.2021 Compliance report is stated to have been filed by the respondents, which is not on record. Registry to do the needful.

List again on 12.05.2021.

(Dhiraj Singh Thakur) Judge JAMMU 19.04.2021 NARESH MUNEESH SHARMA 2021.04.22 14:14 I attest to the accuracy and integrity of this document