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Delhi High Court - Orders

5 The New India Assurance Co. Ltd vs Puran Lal & Ors on 21 December, 2020

Author: J.R. Midha

Bench: J.R. Midha

                          $~5 & 6
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +   FAO 385/2013 & CM APPLs. 15735/2013, 20942/2016, 752/2018,
                              27316/2018, 45143/2018 & 25425/2019

                          5   THE NEW INDIA ASSURANCE CO. LTD.             ..... Appellant
                                            Through: None.

                                              versus
                              PURAN LAL & ORS                            ..... Respondents
                                           Through:       Mr. Sanjaoy Ghose, ASC for
                                                          GNCTD with Ms. Urvi Mohan,
                                                          Advocate.
                                                          Mr. Kirtiman Singh, CGSC with
                                                          Ms. Waize Ali Noor, Advocates
                                                          for UOI.
                                                          Mr. Satyam Thareja, Advocate as
                                                          amicus curaie.
                                                          Mr. Joydeep Mazumdar, Advocate
                                                          as amicus curiae.
                                                          Mr. Rajeev Aggarwal, Advocate as
                                                          amicus curiae.
                                                          Mr. Saurabh Prakash, Advocate as
                                                          amicus curiae.
                          +   W.P.(C) 8092/2016
                          6   SANTOSH KUMAR JHA                            ..... Petitioner
                                               Through:   None.

                                              versus

                              THE DEPUTY LABOUR
                              COMMISSIONER (SOUTH)                .....Respondents
                                           Through: Mr. Sanjaoy Ghose, ASC for
                                                    GNCTD with Ms. Urvi Mohan,
                                                    Advocate.




Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:23.12.2020
19:09:36
                                                                 Mr. Kirtiman Singh, CGSC with
                                                                Ms. Waize Ali Noor, Advocates
                                                                for UOI.
                                                                Mr. Rajeev Aggarwal, Advocate as
                                                                amicus curiae.
                                                                Mr. Saurabh Prakash, Advocate as
                                                                amicus curiae.
                               CORAM:
                               HON'BLE MR. JUSTICE J.R. MIDHA

                                     ORDER

% 21.12.2020

1. The hearing has been conducted through video conference.

2. List for further hearing on 05th January, 2021.

3. The order be uploaded on the website of this Court forthwith.

J.R. MIDHA, J.

DECEMBER 21, 2020 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:23.12.2020 19:09:36