Delhi High Court - Orders
5 The New India Assurance Co. Ltd vs Puran Lal & Ors on 21 December, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~5 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 385/2013 & CM APPLs. 15735/2013, 20942/2016, 752/2018,
27316/2018, 45143/2018 & 25425/2019
5 THE NEW INDIA ASSURANCE CO. LTD. ..... Appellant
Through: None.
versus
PURAN LAL & ORS ..... Respondents
Through: Mr. Sanjaoy Ghose, ASC for
GNCTD with Ms. Urvi Mohan,
Advocate.
Mr. Kirtiman Singh, CGSC with
Ms. Waize Ali Noor, Advocates
for UOI.
Mr. Satyam Thareja, Advocate as
amicus curaie.
Mr. Joydeep Mazumdar, Advocate
as amicus curiae.
Mr. Rajeev Aggarwal, Advocate as
amicus curiae.
Mr. Saurabh Prakash, Advocate as
amicus curiae.
+ W.P.(C) 8092/2016
6 SANTOSH KUMAR JHA ..... Petitioner
Through: None.
versus
THE DEPUTY LABOUR
COMMISSIONER (SOUTH) .....Respondents
Through: Mr. Sanjaoy Ghose, ASC for
GNCTD with Ms. Urvi Mohan,
Advocate.
Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:23.12.2020
19:09:36
Mr. Kirtiman Singh, CGSC with
Ms. Waize Ali Noor, Advocates
for UOI.
Mr. Rajeev Aggarwal, Advocate as
amicus curiae.
Mr. Saurabh Prakash, Advocate as
amicus curiae.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 21.12.2020
1. The hearing has been conducted through video conference.
2. List for further hearing on 05th January, 2021.
3. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
DECEMBER 21, 2020 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:23.12.2020 19:09:36