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State of Uttar Pradesh - Section

Section 535 in Rules under the United Provinces Excise Act, 1910

535. Transport pass.

- The transport of tari or sendhi from the tree to the shop shall be covered by a pass in Form C.L. 16 to be obtained free of charge from the Excise Inspector. Separate passes will be required for transport from each village.These passes will be current up to the end of September, subsequent changes in the names of carriers may be made on the application of the vendor by the Excise Inspector, who shall note the change on the counterfoil.