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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(2) in Telangana Small Causes Courts Act, 1330 F

(2)The Judge of a Court of Small Causes may transfer to himself any case or proceedings pending before a [Senior Civil Judge] [Throughout the Act for the words 'Additional Judge or Subordinate Judge' wherever they occur the words 'Senior Civil Judge' substituted by Act No.29 of 1997.].