Section 16 in The Orissa Bhoodan and Gramdan Rules, 1972
16. Form and manner of declaration for Gramadan village.
(1)The declaration under Clause (c) of Sub-section (1) of Section 16 shall be made in Form X.(2)It shall be filed before the Samiti.(3)The notification declaring a village or part thereof as Gramdan village shall be in Form XI.
