Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in Punjab Gau-Sewa Commission Act, 2014 7. Terms and conditions of appointment of non-official members. - The allowances payable to and other terms and conditions of service of non-official members shall be such, as may be prescribed.
