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State of Jharkhand - Section

Section 10 in Bihar Coal Mining Area Development Authority Rules, 1988

10. Power to inspect.

- Chairman shall have the power to inspect and supervise the functioning of any department of the Authority or any department or institution within the area, which are connected with the development of the area and may issue and tender advise, assist, guide, direct supervision as may be considered necessary by him for the better functioning of that department or institution.