Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Jharkhand - Subsection

Section 77(1) in The Bihar Primary and Middle Education Rules, 1961

(1)The Secretary shall convene ordinary meetings of the Planning Committee with the approval of the President and shall ensure that the notice of such meeting alongwith the agenda is issued to all members at least seven days before the meeting.