Delhi High Court - Orders
Kinshuk Singh vs Footprints Childcare Private Limited & ... on 9 May, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 215/2022
KINSHUK SINGH ..... Petitioner
Through: Ms. Apurva Gaur, Advocate.
versus
FOOTPRINTS CHILDCARE PRIVATE LIMITED & ANR.
..... Respondents
Through: Mr. Siddharth Shankar, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 09.05.2022 At joint request made on behalf of the parties, who are stated to be exploring an amicable settlement of their disputes, re-notify on 19th September 2022.
ANUP JAIRAM BHAMBHANI, J.
MAY 9, 2022/uj Signature Not Verified Signed By:SUNITA RAWAT Location: Signing Date:10.05.2022 13:45:13