Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] State of Telangana - Subsection Section 164(1) in Telangana Goods and Services Tax Act, 2017 (1)The Government may, on the recommendations of the Council, by notification, make rules for carrying out the provisions of this Act.
