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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4)(b) in Rajasthan State Bus Terminal Development Authority Act, 2015

(b)authorizing any person to institute any proceeding in respect of a duty or liability to which the Authority or its officers or other employees would not be otherwise subject to under this Act.