Section 37(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(1)A Panch of a Gram Panchayat or a member of Janpad Panchayat or a member of Zila Panchayat may resign his office by giving notice in writing to that effect to the Sarpanch or President as the case may be.
