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[Cites 0, Cited by 4] [Section 64(2)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(2)(v) in The Chhattisgarh Co-Operative Societies Act, 1960

(v)any dispute arising in connection with the election of any officer of the society or representative of the society or of composite society :