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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Nagpur Province - Subsection

Section 31(3)(b) in The City of Nagpur Corporation Act, 1948

(b)he is a partner, or member of the joint Hindu family or is in the employment of a person with whom the contract is made or is proposed to be made or who has a direct pecuniary interest, in the other matter under consideration :