Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(vii) in The Orissa Sports Authorities Act, 1994 (vii)promote and organise indigenous sports, women sports, rural sports, tribal sports, children sports, adventure sports and the like at the district level;
