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Jammu & Kashmir High Court

Punjab National Bank vs V. K. Gandotra on 11 November, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                         Item No.201 Supp. I
                                                                                         List

                                            IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                           AT JAMMU
                                                     (THROUGH VIRTUAL MODE FROM SGR)
                                                                             CFA No. 08/2009
                                                                             IA No. 04/2009
                                                                             IA No. 21/2009



                       Punjab National Bank.                                             ...Petitioner(s)
                                          Through:      Mr. Ravinder Sharma, Advocate.

                                  V/s

                       V. K. Gandotra                                                   ...Respondent(s)

Through: None.

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE (ORDER) Await appearance of learned counsel for the respondents. List on 2nd February 2021.

(SANJEEV KUMAR) JUDGE Srinagar 11.11.2020 "Ab. Rashid"

ABDUL RASHID GANAI 2020.11.12 12:54 I attest to the accuracy and integrity of this document