Jammu & Kashmir High Court
Punjab National Bank vs V. K. Gandotra on 11 November, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Item No.201 Supp. I
List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIRTUAL MODE FROM SGR)
CFA No. 08/2009
IA No. 04/2009
IA No. 21/2009
Punjab National Bank. ...Petitioner(s)
Through: Mr. Ravinder Sharma, Advocate.
V/s
V. K. Gandotra ...Respondent(s)
Through: None.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE (ORDER) Await appearance of learned counsel for the respondents. List on 2nd February 2021.
(SANJEEV KUMAR) JUDGE Srinagar 11.11.2020 "Ab. Rashid"
ABDUL RASHID GANAI 2020.11.12 12:54 I attest to the accuracy and integrity of this document