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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

Union of India - Subsection

Section 27A(2)(b) in The Securities Contracts (Regulation) Act, 1956

(b)the right of transferee of any security, being units or other instruments issued by the collective investment scheme, to enforce against the transferor or any other person his rights, if any, in relation to the transfer in any case where the company has refused to register the transfer of the security being units or other instruments issued by the collective investment scheme in the name of the transferee.