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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3)(ii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(ii)Persons appointed on probation to substantive appointments will be entitled to subscribe to the Provident Fund, but if their services terminate before their confirmation they shall not be entitled to receive any portion of the University contribution or the interest accruing thereon.