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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(2)Regulatory Commission shall credit the amount of fees received from the private universities within 15 days in the Treasury under the head 0)-General education (1) "0202-Education, Sports, Art and Culture, 103-University and Higher Education (0662) receipt from private universities" and information shall be kept in form as prescribed in Annexure-E and a copy of the same be transmitted to sponsoring body.