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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(b) in Uttarakhand Plastic and Other Non Biodegradable Garbage (Regulation of Use and Disposal) Act, 2013

(b)"Competent authority" means any authority, officer or person appointed by the State Government, by notification, for enforcement of any of the provisions of this Act;