Delhi High Court - Orders
Alex Tour And Travel Private Limited vs Assistant Commissioner, Cgst, ... on 3 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~234
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5722/2023
ALEX TOUR AND TRAVEL
PRIVATE LIMITED ..... Petitioner
Through: Mr. Karan Sachdev, Mr.
Yogendra Aldak and Mr. Kunal
Kapoor, Advs.
versus
ASSISTANT COMMISSIONER, CGST,
DIVISION-JANAKPURI ..... Respondent
Through: Mr. Aditya Singla, Senior
Standing Counsel, CBIC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 03.05.2023 CM APPL. 22428/2023
1. Exemption allowed, subject to all just exceptions.
2. The application stands disposed of. W.P.(C) 5722/2023
3. Issue notice.
4. Mr. Aditya Singla, learned senior standing counsel for the respondent, accepts notice and seeks time to take instructions.
5. At his request, list on 08.05.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 3, 2023 'KDK' Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:04.05.2023 18:58:35