Bombay High Court
Sudhakar Baban Datir vs The State Of Maharashtra And Others on 3 December, 2018
Author: K.K. Sonawane
Bench: S.S. Shinde, K.K. Sonawane
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1 sr.no..odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
1 WRIT PETITION NO. 11379 OF 2018
SUDHAKAR BABAN DATIR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. D.P. Palodkar
Adv. For respondent No.5 : Mr. A.R. Syed.
...
CORAM : S.S. SHINDE &
K.K. SONAWANE, JJ.
DATE : 3rd DECEMBER, 2018. PER COURT:
Mr. Salgare, appears for respondent no.6. List on 19 th December, 2018. Service is complete.
[K.K.SONAWANE] [S.S. SHINDE]
JUDGE JUDGE
grt/-
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