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Bombay High Court

Sudhakar Baban Datir vs The State Of Maharashtra And Others on 3 December, 2018

Author: K.K. Sonawane

Bench: S.S. Shinde, K.K. Sonawane

                                         {1}
                                                                               1 sr.no..odt

                  IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                             BENCH AT AURANGABAD


                          1 WRIT PETITION NO. 11379 OF 2018

                               SUDHAKAR BABAN DATIR
                                       VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                          ...
                      Advocate for Petitioner : Mr. D.P. Palodkar
                       Adv. For respondent No.5 : Mr. A.R. Syed.

                                         ...

                                       CORAM : S.S. SHINDE &
                                               K.K. SONAWANE, JJ.

DATE : 3rd DECEMBER, 2018. PER COURT:

Mr. Salgare, appears for respondent no.6. List on 19 th December, 2018. Service is complete.



        [K.K.SONAWANE]                                     [S.S. SHINDE]
          JUDGE                                               JUDGE
grt/-




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