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State of Nagaland - Section

Section 10 in Nagaland Municipal Act, 2001

10. Duration of Municipal Council etc.

- Every Municipal Council, unless sooner dissolved, shall continue for 5 years from the date appointed for its first meeting and no longer.Provided that the first meeting shall be convened as soon as possible and in no case later than 6 months from the date on which the election of the members is notified by the State Election Commission.