Section 11(1) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002
(1)There shall be two separate Committees for the purposes of recommending the recognition of degrees and diplomas granted by institutions imparting training in Occupational Therapy and Physiotherapy and to consider matters relating to registration of occupational therapists and physiotherapists, respectively. The recommendations of these committees shall be subject to approval by the Executive Committee and the Council unless otherwise provided in this Act.
