Allahabad High Court
Chhedi Lal vs Board Of Revenue And Others on 15 March, 2021
Author: Piyush Agrawal
Bench: Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - B No. - 9840 of 1987 Petitioner :- Chhedi Lal Respondent :- Board Of Revenue And Others Counsel for Petitioner :- Sri Kant Counsel for Respondent :- S.C.,Sanjay Kumar Srivastava,W.H. Khan Hon'ble Piyush Agrawal,J.
Case has been called in the revised list. No body appears for the petitioner to press the writ petition. The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.
This order has been passed in the presence of Sri Sanjay Kumar Srivastava, learned counsel for the respondent.
Order Date :- 15.3.2021 samz