Section 26(1)(b) in The Milk and Milk Product Order, 1992

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(b) in The Milk and Milk Product Order, 1992

(b)in the case of any product which is already being manufactured at the commencement of this Order, at any time when the person is called upon by the registering authority to get the product certified;

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Union of India - Subsection

Section 26(1)(b) in The Milk and Milk Product Order, 1992