Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(3) in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015 (3)The sums specified in clause (a) of sub-section (2) shall he paid or collected by such agencies, at such intervals and in such manner as may he prescribed.
