Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Indian Medicine Central Council Act, 1970 (2)The President of the Central Council shall be elected by the members of the Central Council from amongst themselves in such manner as may be prescribed.
