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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(ix) in Birsa Munda Tribal University Act, 2017

(ix)to exercise such other powers and perform such other duties as may be conferred or imposed upon it by this Act, Statutes. Ordinances, rules, or regulations made there under and all such other powers for achieving the objectives of the University.