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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(3)(c) in Kerala Town and Country Planning Act, 2016

(c)prohibiting the erection or re-erection of any building or construction of any road or making of any excavation or permitting development of land either unconditionally or subject to any condition specified in the order;