Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 101 in THE CONSTITUTION (THIRTY-NINTH AMENDMENT) ACT, 1975 101. The Alcock Ashdown Company Limited (Acquisition of Under-takings) Act, 1973 (Central Act 56 of 1973).
