Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)Subject to the provisions of sub-rule (3), all cinemas shall be enclosed within the proper external or partly walls of bricks, stone or concrete (plans, hallow or reinforced) and the floors, tiers and roof of the auditorium and all parts used by the public shall be constructed of fire-resisting materials :Provided that the following materials may be used for the ceiling namely ;-Acoustic Celotex,Asbestos Spray,Canoe,Celetex,Heraklith,Insulite Building Board (Termitex), and Insulite Hard Board and Tyuzne Wexna Insulation board, Insulwood.Treatax,Acoste Sound Insulation Board,Light Crete Unika Sound Insulating board and Unitene.Acoustic Tiles,Gypsum Panel Board,Thermocaustic,Thermofriez.