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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(1) in Utkal University of Culture Act, 1999

(1)If any question arises regarding the interpretation of any provision of this Act or any Statutes or as to whether a person has been duly appointed or nominated or is entitled to be a member of and authority or body of, the University, the matter may be referred to the Chancellor.