Veraval Taluka Panchayat vs Hirabhai Devabhai Vadher on 21 August, 2020

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Gujarat High Court

Veraval Taluka Panchayat vs Hirabhai Devabhai Vadher on 21 August, 2020

Bench: Biren Vaishnav

        C/SCA/17220/2016                                      ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 17220 of 2016
                              With
      CIVIL APPLICATION (FOR BRINGING HEIRS) NO. 1 of 2019
         In R/SPECIAL CIVIL APPLICATION NO. 17220 of 2016
==========================================================
                    VERAVAL TALUKA PANCHAYAT
                              Versus
                HIRABHAI DEVABHAI VADHER & 2 other(s)
==========================================================
Appearance:
MR HS MUNSHAW(495) for the Petitioner(s) No. 1
for the Respondent(s) No. 1.1,1.2,1.3
DECEASED LITIGANT(100) for the Respondent(s) No. 1
MR NIKHIL S KARIEL(2315) for the Respondent(s) No. 2
MS KHYATI P HATHI(346) for the Respondent(s) No. 3
==========================================================
 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
                   Date : 21/08/2020
                    ORAL ORDER

1. Through this note for speaking to minutes it is pointed out that this Court has passed a common oral order in SPECIAL CIVIL APPLICATION NO. 8427 of 2020 with SPECIAL CIVIL APPLICATION NO. 17220 of 2016 with CIVIL APPLICATION (FOR BRINGING HEIRS) NO. 1 of 2019 in SPECIAL CIVIL APPLICATION NO. 17220 of 2016.

2. In the cause title of the aforesaid order, inadvertently, name of learned advocate Ms.Khyati P. Hathi is not reflected though she was appearing for respondent no.3 in Special Civil Application No.17220 of 2016.

3. In view of the above, the cause title of the aforesaid order will now read as below:

========================================================== Appearance in Special Civil Application No.8427 of 2020 MR SL VAISHYA(960) ADVOCATE for the Petitioner(s) No. 1,2,2.1,2.2 MR HS MUNSHAW, ADVOCATE for the Respondent(s) No. 1 Appearance in Special Civil Application No.17220 of 2016 MR HS MUNSHAW for the Petitioner(s) MR.NIKHIL KARIEL ADVOCATE for respondent no.1 Page 1 of 2 Downloaded on : Sat Aug 22 15:00:19 IST 2020 C/SCA/17220/2016 ORDER MR SL VAISHYA(960) for the respondent no. 2 MS KHYATI P HATHI(346) for the Respondent(s) No. 3 ==========================================================

4. The note for speaking to minutes is accordingly allowed.

(BIREN VAISHNAV, J) ANKIT SHAH Page 2 of 2 Downloaded on : Sat Aug 22 15:00:19 IST 2020

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