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[Cites 0, Cited by 0] [Section 63J(1)] [Section 63J] [Entire Act]

State of West Bengal - Subsection

Section 63J(1)(b) in The West Bengal Factories Rules, 1958

(b)once in period every six months, to ascertain his health status in respect of the occupational health hazards to which he is exposed or at a shorter interval, if in the opinion of the Medical Inspector or of Factories it is necessary to do so; and