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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(1) in The West Bengal Factories Rules, 1958

(1)The creche shall be conveniently accessible to the mothers of the children accommodated therein and so far as is reasonable practicable it shall not be situated in close proximity to any part of the factory where obnoxious fumes, dust or odours are given off or in which excessively noisy processes are carried on. Plan and site plan, in duplicate, of the building to be constructed or adopted, shall be submitted for the approval of the Chief Inspector.