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Supreme Court - Daily Orders

S.M. Rajeshwar Rao vs Union Of India on 20 January, 2014

H
ITEM NO.48                  COURT NO.10              SECTION XIIA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS


Petition(s) for Special Leave to Appeal (Civil) No(s).37519/2012

(From the judgement and order dated 08/10/2012 in WP No.26417/2010 of the
HIGH COURT OF A.P. AT HYDERABAD)

S.M. RAJESHWAR RAO                                    Petitioner(s)

                   VERSUS

U.O.I. & ORS.                                         Respondent(s)

(With prayer for interim relief and office report)


Date: 20/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE H.L. GOKHALE
          HON’BLE MR. JUSTICE DIPAK MISRA


For Petitioner(s)       Mr. T.V. Ratnam,Adv.
                        Mr. M. Sowri Dev,Adv.

For Respondent(s)       Mr.   K. Radhakrishnan,Sr.Adv.
                        Mr.   Aman Ahluwalia,Adv.
                        Mr.   T. Nanda,Adv.
                 For    Mr.   B.V. Balaram Das,Adv.

                        Mr.   Amit Nain,Adv.
                        Ms.   Suchitra,Adv.
                        Mr.   Angad Maqbool,Adv.
                 For    Mr.   G.N. Reddy,Adv.

                        Ms. Binu Tamta,Adv.



             UPON hearing counsel the Court made the following
                                 O R D E R

Adjourned by two weeks as requested by the counsel for the petitioner.

(A.S. BISHT) (SNEH LATA SHARMA) A.R.-CUM-P.S. COURT MASTER