Allahabad High Court
M/S Karuna Aluminium vs Presiding Officer Labour Court-Iii ... on 19 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 38110 of 1993 Petitioner :- M/S Karuna Aluminium Respondent :- Presiding Officer Labour Court-Iii Kanpur And Ors. Petitioner Counsel :- Rakesh Tiwari Respondent Counsel :- G.K.SriVastaVa,S.C. Hon'ble Prakash Krishna J.
List revised. None is present on behalf of the respondent. The writ petition stands admitted.
List for hearing.
The interim stay order granted earlier is extended till further orders. Order Date :- 19.7.2010 VPC