Madhya Pradesh High Court
Awadhlal Kewat vs The State Of Madhya Pradesh on 24 August, 2018
1 WP-3254-2018 The High Court Of Madhya Pradesh WP-3254-2018 (AWADHLAL KEWAT Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 24-08-2018 None for the petitioners. Adjourned.
(SANJAY DWIVEDI) JUDGE Devashish Digitally signed by DEVASHISH MISHRA Date: 2018.08.25 11:01:45 +05'30'