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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(1)(d) in Chhattisgarh Police Act, 2007

(d)Assigning duties of officers of all ranks and grades, and prescribing the manner and the conditions subject lo which, they shall exercise and perform their respective powers and duties;