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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(1) in The Chhattisgarh Co-operative Societies Rules, 1962

(1)Persons employed In serving notices or other processes under these rules shall be entitled to Bhatta at such rates as may from time to time be fixed by the Registrar.