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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1) in The Bombay Forward Contracts Control Act, 1947

(1)"Association" means any association, organization or body of individuals, whether incorporated or not, established for the purpose of regulating, and controlling business of the sale or purchase of, or other transactions relating to any goods;