Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Karnataka - Subsection Section 31(4) in Karnataka Police Act, 1963 (4)Every order promulgated under the authority of clause (l) of sub-section (1) shall be forthwith reported to the Government or such authority as the Government may appoint in this behalf.
