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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1)(b) in The Howrah Improvement Act, 1956

(b)is situated in any part of [any Municipality of Howrah] [Words substituted for the words 'any other Municipality' by W.B. Act 15 of 1995.] constituted under the Bengal Municipal Act, 1932, in which this Act is for the time being in force, and is vested in the Commissioners of that Municipality,