Calcutta High Court (Appellete Side)
M/S. Dbar Code Restro Bar & Club Llp & Anr vs Cese Limited & Ors on 11 May, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
11
jks/
saswata 11.05.2022
MAT 445 of 2022
With
CAN 1 of 2022
M/s. DBAR CODE RESTRO BAR & CLUB LLP & Anr.
Vs.
CESE LIMITED & Ors.
Mr. Joydeep Kar, Sr. Adv.
Mr. Partha Chakraborty
Mr. Sarvesh Chandra Shrivastava
Ms. Sharmistha China
... ... for the appellants
Mr. Krishnaraj Thakar
Mr. Chayan Gupta
Mr. Rajesh Upadhyay
... ... for the respondent nos.6 & 7
Mr. Sudipto Panda Ms. Munmun Tewary ... ... for the State At the request of learned counsel appearing for the respondent nos. 1 to 4, the case is adjourned.
The paper-book has been filed by private respondent nos. 6 and 7.
List on 18th May, 2022.
(Prakash Shrivastava, C.J.) (Krishna Rao, J.)