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State of Rajasthan - Section
Section 98 in The Manual of Departmental Orders
98. Standing Order
No. It has been observed that the inspection reports of division conducted by the Superintending Engineer are sent to the Head Quarters office for orders of the Chief Engineer. The Inspection reports at this stage only contain remarks of the Superintending Engineer about the State of Affairs of account and other records of the division and those office is hardly in a position to give any orders unless the Executive Engineer concerned has furnished replies to the observations made in the report.It is, therefore, ordered that the Superintending Engineer, in future will in the first instance send inspection report to the Division for compliance and for reply to the observation made by him in the inspection report. On receipt of replies from the Executive Engineer, the report will be sent by the Superintending Engineer to the Head Quarters Office in duplicate with his further observation so that one copy of the report may be returned t o him with the orders of the Chief Engineer.The revised proforma of inspection report shall be as under:-| S. No. | Points worthy of notice | S.E.'s remarks | E.E.'s reply | S.E.'s further observation | C.E.'s order |
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