(1)This Act may be called the Designs Act, 2000.(2)It extends to the whole of India.(3)It shall come into force on such date1 as the Central Government may, by notification, in the Official Gazette, appoint; and different dates may be appointed for different provisions of this Act, and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.
