Supreme Court - Daily Orders
Indus Biotech Private Limited vs Kotak India Venture (Offshore) Fund ... on 10 February, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.16 Court No.1 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s). 48/2019
INDUS BIOTECH PRIVATE LIMITED Petitioner(s)
VERSUS
KOTAK INDIA VENTURE (OFFSHORE) FUND (EARLIER
KNOWN AS KOTAK INDIA VENTURE LIMITED) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No. 72394/2020 - EXEMPTION FROM
FILING AFFIDAVIT and IA No. 54341/2020 - EXEMPTION FROM FILING
AFFIDAVIT and IA No. 72405/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 72393/2020 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 69986/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA
No. 54339/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES and IA No. 73168/2020 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 73103/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
72548/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH SLP(C) No.8120/2020 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
59413/2020 and FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS
ON IA 85209/2020 and IA No. 59413/2020 - EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT and IA No. 85209/2020 - PERMISSION TO
PLACE ON RECORD SUBSEQUENT FACTS)
Date : 10-02-2021 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Counsel for the parties
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Aditya Dewan, Adv.
Mr. Udita Singh, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Signature Not Verified
Mr. Shyam Divan, Sr. Adv.
Mr. Ritin Rai, Sr. Adv.
Digitally signed by
Sanjay Kumar
Date: 2021.02.10
17:48:04 IST
Reason: Mr. Mohit Kapoor, Adv.
Ms. Radhika Gautam, AOR
Ms. Sanam Tripathi, Adv.
Ms. Gunjan Mathur, Adv.
Ms. Kritika Bhardwaj, Adv.
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Mr. C A Sundaram, Sr. Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Mohit Kapoor, Adv.
Ms. Radhika Gautam, AOR
Mr. Zafar Inayat, Adv.
Mr. Chandra Prakash, AOR
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Jatin Pore, Adv.
Ms. Ankita Agrawal, Adv.
Mr. Chandra Prakash, Adv.
For M/S. D.S.K. Legal, AOR
Mr. Nakul Dewan, Sr. Adv.
Mr. Somesh Chandra Jha, AOR
Mr. Samarth Khanna, Adv.
Mr. Amartya Ashish Sharan, Adv.
Mr. Rahul Narang, Adv.
Mr. Nitin Mishra, AOR
Ms. Mitali Gupta, Adv.
Mr. Pawan Jit Bindra , Adv.
Ms. Aastha Mehta , Adv.
Ms. Vishakha , Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Atmaram NS Nadkarni, Sr. Adv.
Mr. Vineet Malhotra, Adv.
Mr. Mohit Paul, AOR
Mr. Abhishek Srinivasan, Adv.
Mr. Vishal Gohri, Adv.
Mr. S S Rebello, Adv.
Ms. Sunaina Phul, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 17.02.2021.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR